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State of Maharashtra - Section

Section 10 in The Maharashtra BPS Operational framework, 2007

10. "Eligible Persons" that have a shortfall in meeting their RPS obligation as per the RPS settlement account shall pay penalty to the MEDA at the rate of Rs. 5.00 per unit of shortfall in 2007-08, Rs. 6.00 per unit of shortfall in 2008-09 and Rs. 7.00 per unit of shortfall for 2009-10. The penalty charges shall be communicated by the MEDA in writing in the Form V to concerned eligible persons and shall also be informed to the MERC;