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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(1)(b) in Tamil Nadu Hill Areas (Preservation of Trees) Rules, 1957

(b)the felled area shall be devoted only for raising a tree-crop and the tree-crop raised on it either naturally or artificially shall be adequately protected against fire, grazing and trampling by cattle.