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[Cites 0, Cited by 0] [Section 4(6)] [Section 4] [Entire Act]

State of Himachal Pradesh - Subsection

Section 4(6)(b) in Himachal Pradesh General Sales Tax Act, 1968

(b)in relation to any dealer, who himself manufactures or produces any goods for sale, [40,000] [Substituted for the figure '10,000' vide Act No. 15 of 1987.] rupees;