Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 13] [Entire Act] State of Gujarat - Subsection Section 13(1) in The Bombay Shops and Establishments Act, 1948 (1)No commercial establishment shall be on any day be opened earlier than 30 a.m. and closed later than 8-30 p.m.
