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Supreme Court - Daily Orders

Rajneesh Kumar Singh vs State Of U.P. on 15 September, 2022

     ITEM NO.29                          REGISTRAR COURT. 2            SECTION X

                                     S U P R E M E C O U R T O F       I N D I A
                                             RECORD OF PROCEEDINGS


                                    BEFORE THE REGISTRAR SH. S.P.S. LALER

     Writ Petition(s)(Criminal)                    No(s).   20/2022

     RAJNEESH                   KUMAR   SINGH                                  Petitioner(s)

                                                       VERSUS

     STATE                 OF    U.P. & ORS.                                   Respondent(s)


     Date : 15-09-2022 This petition was called on for hearing today.


     For Petitioner(s)
                                          Mr. Ashwani Kumar Dubey, AOR
                                          Mr. Rudra Vikram Singh, Adv.
                                          Mr. Manish Kumar, Adv.

     For Respondent(s)
                                          Mr. Rohit K. Singh, AOR
                                          Ms. Ruchi Gupta, Adv.

                                          Mr. Gurmeet Singh Makker, AOR
                                          Mr. VIPLAV ACHARYA, Adv.


               UPON hearing the counsel through Video Conference, the
     Court made the following
                                  O R D E R

Counter affidavit has already been filed on behalf of respondent nos. 1 to 4.

Hence, the matter shall be processed for listing before the Hon’ble Court under the rules.

Signature Not Verified

S.P.S. LALER Digitally signed by PRIYANKA MALIK Date: 2022.09.16 Registrar 12:18:24 IST Reason:

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