Supreme Court - Daily Orders
Rajneesh Kumar Singh vs State Of U.P. on 15 September, 2022
ITEM NO.29 REGISTRAR COURT. 2 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. S.P.S. LALER
Writ Petition(s)(Criminal) No(s). 20/2022
RAJNEESH KUMAR SINGH Petitioner(s)
VERSUS
STATE OF U.P. & ORS. Respondent(s)
Date : 15-09-2022 This petition was called on for hearing today.
For Petitioner(s)
Mr. Ashwani Kumar Dubey, AOR
Mr. Rudra Vikram Singh, Adv.
Mr. Manish Kumar, Adv.
For Respondent(s)
Mr. Rohit K. Singh, AOR
Ms. Ruchi Gupta, Adv.
Mr. Gurmeet Singh Makker, AOR
Mr. VIPLAV ACHARYA, Adv.
UPON hearing the counsel through Video Conference, the
Court made the following
O R D E R
Counter affidavit has already been filed on behalf of respondent nos. 1 to 4.
Hence, the matter shall be processed for listing before the Hon’ble Court under the rules.
Signature Not VerifiedS.P.S. LALER Digitally signed by PRIYANKA MALIK Date: 2022.09.16 Registrar 12:18:24 IST Reason:
pm