Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(d) in Bihar Prevention of Beggary Act, 1951 (d)"Fund" means the Prevention of Beggary Fund established under subsection (1) of Section 11 in respect of any local area to which this Act applies;
