Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 21] [Section 230] [Entire Act] Union of India - Subsection Section 230(3) in The Indian Contract Act, 1872 (3)where the principal, though disclosed, cannot be sued.
