Allahabad High Court
Sri Kuldeep Singh Bhadauria vs State Of U.P. And Others on 28 July, 2010
Author: Anil Kumar
Bench: Anil Kumar
Court No. - 26 Case :- WRIT - A No. - 25945 of 2006 Petitioner :- Sri Kuldeep Singh Bhadauria Respondent :- State Of U.P. And Others Petitioner Counsel :- Yogish Kumar Saxena Respondent Counsel :- C.S.C.,S.K. Singh,S.S. Chauhan Hon'ble Anil Kumar J.
Matter is taken in the revised cause list. None present on behalf of the respondent no. 5. Heard learned counsel for the petitioner and learned Standing Counsel. Admit.
List on it's turn.
Order Date :- 28.7.2010 Krishna/*