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[Cites 0, Cited by 0] [Section 14(4)] [Section 14] [Entire Act]

State of Assam - Subsection

Section 14(4)(a) in The Assam Highway Act, 1989

(a)the erection of building or structure or the making of or extending an excavation which conforms to the requirements of public health and welfare and of safety and convenience of traffic on the adjoining highway, or