Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(e) in The Vidarbha Irrigation Development Corporation Act, 1997

(e)"Irrigation Project" means the planning, construction, maintenance and management of-
(i)Major Irrigation Project having irrigable command area of more than 10,000 hectares,
(ii)Medium Irrigation Project having irrigable command area of more than 2,000 hectares and up to 10,000 hectares,
(iii)Minor Irrigation Project having irrigable command area of more than 250 hectares and up to 2,000 hectares.