Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 227(2)] [Section 227] [Entire Act] Union of India - Subsection Section 227(2)(i) in The Companies Act, 1956 (i)in the case of the balance sheet, of the state of the company's affairs as at the end of its financial year; and