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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Kerala - Subsection

Section 15(1) in Kerala University of Health Sciences Act, 2010

(1)Controller of Examinations shall be appointed by the Vice-Chancellor, on the recommendation of a selection committee constituted for the purpose as may be prescribed by the Statutes The Controller shall be a fulltime salaried officer of the University and shall-work directly under the control' of the Vice-Chancellor.