Gujarat High Court
Upendra P Bhatt & 2 vs District Development Officer & 3 on 4 July, 2013
Author: G.B.Shah
Bench: G.B.Shah
C/SCA/10455/2013 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 10455 of 2013
================================================================
UPENDRA P BHATT & 2....Petitioner(s)
Versus
DISTRICT DEVELOPMENT OFFICER & 3....Respondent(s)
================================================================
Appearance:
MR ISHAN MIHIR PATEL, ADVOCATE for the Petitioner(s) No. 1 - 3
================================================================
CORAM: HONOURABLE MR.JUSTICE G.B.SHAH
Date : 04/07/2013
ORAL ORDER
Notice be issued to the Respondents, returnable on 19th July, 2013.
Meanwhile, adinterim relief in terms of para 13(b) is hereby granted upto 19th July, 2013.
(G.B.SHAH, J.) siddharth Page 1 of 1