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[Cites 0, Cited by 0] [Section 97] [Entire Act]

State of Manipur - Subsection

Section 97(7) in The Manipur Panchayati Raj Act, 1994

(7)In the performance of its functions, the Commission shall have the following powers, namely:-
(a)to call for any record from any officer or authority;
(b)to summon any person to give evidence or produce records; and
(c)such other powers as may be prescribed.