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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(9) in Intelligent Network Services in Multi Operator and Multi Network Scenario Regulations, 2006

(9)All the provisions of these regulations shall apply to the commercial and technical arrangements or agreement entered into under which licensed Access Service Providers shall connect their equipment, networks and services to enable their customers to have access to the Intelligent Network of other Service Providers.