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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Rajasthan - Subsection

Section 23(1) in The Rajasthan Colonisation (Indira Gandhi Canal Project Government Land Allotment and Sale) Rules, 1967

(1)Following shall be scales of price which may be charged for Government lands allotted under these rules [for which various soil classes have been sanctioned by the [Collector as defined in the Act] [Inserted with retrospective effect from 18-12-67, vide Rajasthan Government Gazette, Extraordinary, Part 4-C, dated 9-8-68, pages 406-406(3).] ]
Sl. No. Class of soil Price per Bighas Price per Murabba of 25 bighas
1. Nali Rs. 800.00 Rs. 20,000.00
2. Light Loam Rs. 675.00 Rs. 16,875.00
3. Sandy Loam Rs. 500.00 Rs. 12,500.00
4. Uncommand Lands Rs. 150.00 Rs. 3,750.00