Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35(1B)] [Section 35] [Entire Act] State of Gujarat - Subsection Section 35(1B)(ii) in The Bombay Shops and Establishments Act, 1948 (ii)leave on medical grounds for not more than seven days in year, and