Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(9) in Gujarat Sales Tax (Amendment) Act, 1977

(9)for entry 34, the following entry shall be substituted, namely:-
1 2 3 4
"34 Soaps and detergents (excluding shampoo) Six paise in the rupee Six paise in the rupee";