Section 14(1)(ii) in Andhra Pradesh Excise (Lease of right of selling by shop and conditions of licenses) Rules, 2005

[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

(ii)S.L. No. in the Gazette, name of the area/locality of the shop for which he has offered his tender.

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