Section 24 in The Wild Life (Protection) (Orissa) Rules, 1974
24. Chief Wild Life Warden to maintain Register.
- The Chief Wild Life Warden is to maintain in his office a register in which all applications made under Rule 22 shall be entered and the Register shall contain the following particulars, namely :(a)the date of application;(b)the date of receipt of the application;(c)the particulars of the hunting licence possessed by the applicant;(d)whether the application has been granted or rejected.
