Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of West Bengal - Subsection

Section 15(2) in West Bengal Municipal Service Commission Act, 2018

(2)In particular and without prejudice to the generality of the foregoing power, such regulations may provide for all or any of the matters :-
(a)the manner of selection of persons for appointment and the procedure for the conduct of business of the Commission under section 8;
(b)the levy of fee and other charges under section 10.