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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Uttarakhand - Subsection

Section 23(1)(i) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

(i)Grant received from Government, School grant, Maintenance grant, grant for school building and other grants provided by the Government;