Madhya Pradesh High Court
Sunil Ahirwar vs The State Of Madhya Pradesh on 9 November, 2022
Author: Sujoy Paul
Bench: Sujoy Paul
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 3345 of 2022 (SUNIL AHIRWAR Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 09-11-2022 Parties through their counsel.
As prayed, ten days time is granted to the State to serve the victim. List thereafter.
(SUJOY PAUL) (PRAKASH CHANDRA GUPTA)
JUDGE JUDGE
MISHRA
Signature Not Verified
SAN
Digitally signed by ARVIND KUMAR
MISHRA
Date: 2022.11.10 16:13:36 IST