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Union of India - Section

Section 47 in The Transport Of Animals Rules, 1978

47. (a) A valid certificate by a qualified veterinary surgeon to the effect that the cattle are in a fit condition to travel by rail or road and are not suffering from any infectious or contagious or parasitic diseases and that they have been vaccinated against rinderpest and any other infectious or contagious or parasitic diseases shall accompany each consignment.

(b)In the absence of such a certificate, the carrier shall refuse to accept the consignment for transport.
(c)The certificate shall be in the form specified in Schedule E.