Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 3]

Himachal Pradesh High Court

Pooja Chandel vs . Hpu & Anr. on 16 June, 2023

Bench: Tarlok Singh Chauhan, Satyen Vaidya

Pooja Chandel vs. HPU & Anr.

.

CWP No.3048 of 2023.

16.06.2023 Present: Mr. Shubham Kashyap, Advocate, for the petitioner.

Mr. Rohit, Advocate, vice Mr. Shourya Sharma, Advocate, for the respondents.

Mr. Anup Rattan, Advocate General with Ms. Sharmila Patial, Additional Advocate General and Mr. Rajat Chauhan, Law Officer, for the State.

Learned counsel for the respondents prays for and is granted a weeks time to file reply.

List on 28th June, 2023.

In the meantime, the petitioner is permitted to join the classes.

(Tarlok Singh Chauhan) Judge (Satyen Vaidya) Judge.

16th June, 2023.

(jai) ::: Downloaded on - 16/06/2023 20:34:12 :::CIS