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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Goa - Subsection

Section 22(2)(g) in The Goa Excise Duty Act, 1964

(g)the prohibition of sale of any [excisable article or foreign liquor] [Substituted by Amendment Act 11 of 1973.] to such persons or class of persons in such circumstances as may be prescribed;