Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22(9)] [Section 22] [Entire Act] State of West Bengal - Subsection Section 22(9)(e) in West Bengal Value Added Tax Act, 2003 (e)use as containers or packing materials for use in the packing of goods so manufactured as referred to in clause (d) above; or