Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 10 in The U.P. Pravidhik Shiksha Adhiniyam, 1962 10. Office of the Board. - The Office of the Board shall be located at such place in Uttar Pradesh as may be fixed by the State Government.
