Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 84(1)] [Section 84] [Entire Act]

State of Odisha - Subsection

Section 84(1)(b) in Grama Panchayats Rules, 1968

(b)Where the market of fair is used by the residents of more than one local authorities of different districts of the same revenue division, the Revenue Divisional Commissioner may divide incomes of such market or fair in the like manner ; and