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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2)(j) in International Financial Services Centres Authority (Insurance Products and Pricing) Regulations, 2022

(j)“International Financial Services Centre Insurance Office” or “ITO” shall have the same meaning as assigned to it under clause (k) of sub-regulation (|) of regulation 3 of the International Financial Services Centres Authority (Registration of Insurance Business) Regulations 202];