Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 1 in The Gujarat Highway Act, 1883 1. Short title. This Act shall be cited as the Bombay Highway Act, 1883, and it shall come into force in the manner provided in the next following section.
