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[Cites 0, Cited by 0] [Section 116(2)] [Section 116] [Entire Act]

NCT Delhi - Subsection

Section 116(2)(p) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998

(p)the manner in which payment from the Market Development Fund of Market Fund shall be made, its account shall be kept or audited or re-audited, budget estimates of income and expenditure shall be made and annual administrative report shall be prepared;