Supreme Court - Daily Orders
Nabam Rebia vs Registrar General, Gauhati High Court . on 9 February, 2016
Bench: Jagdish Singh Khehar, Dipak Misra, Madan B. Lokur, Pinaki Chandra Ghose, N.V. Ramana
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ITEM NO.501 COURT NO.3 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 876/2016
(Arising out of impugned final judgment and order dated 07/01/2016
in WPC No. 10/2016 passed by the High Court Of Gauhati)
NABAM REBIA Petitioner(s)
VERSUS
REGISTRAR GENERAL, GAUHATI HIGH COURT AND ORS. Respondent(s)
(With office report)
WITH
S.L.P.(C).../2016 (CC No. 779-780/2016)
(With appln.(s) for permission to file SLP and Office Report)
SLP(C) No. 1259-1260/2016
(With appln.(s) for directions and appln.(s) for permission to file
lengthy list of dates and appln.(s) for exemption from filing c/c
of the impugned judgment and Office Report)
Date : 09/02/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s) Mr.Fali S.Nariman, Sr.Adv.
In SLP(C)..... Mr.Subhash Sharma, Adv.
CC Nos.779-780/16 Mr.Arunabh Chaudhary, Adv.
Ms.Heena Khan, Adv.
Mr.Vaibhav Tomar, Adv.
Mr.G.Panmei, Adv.
Mr.Ashish Jha,Adv.
Ms.Pallavi Langar, AOR
Signature Not Verified
In SLP(C)Nos.1259-
Digitally signed by
Renuka Sadana
Mr.Kapil Sibal, Sr.Adv.
1260/2016
Date: 2016.02.09
16:56:53 IST Mr.Ankur Chawla, Adv.
Reason:
Mr.Nizam Pasha, Adv.
Ms.Kanika Singh, Adv.
Ms.Megha Gupta, Adv.
Ms.Samir Malik, Adv.
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In SLP(C)876/16 Mr.Vivek K.Tankha, Sr.Adv.
Mr.D.Kumanan, Adv.
Mr.Varun K.Chopra, Adv.
Mr.Sachin Pujari, Adv.
Mr.Parth Tiwari, Adv.
Mr.Sarvesh Singh Baghel, Adv.
For Respondent(s) Mr.Abhinav Mukerji, Adv.
Ms.Madhvi Divan, Adv.
Ms.Nidhi Khanna, Adv.
Mrs.Sushma Suri, AOR
Mr.Ashok Desai, Sr.Adv.
Mr.Vikas Singh, Sr.Adv.(For RR No.20)
Mr.Rajiv Dalal, Adv.
Mr.Ashmeet Singh, Adv.
Mr.Anmol Chandan, Adv.
Mr.Parthim,Adv.
Mrs.Deepika Kalia, Adv.
Mr.Abhay Kumar, Adv.
Mr.Tenzing Tsering, Adv.
Mr.Kapish, Adv.
Mr.Rakesh Dwivedi, Sr.Adv. (For RR Nos.2
to 15 & 31 to 37)
Mr.Subramonium Prasad, Sr.Adv.
Ms.Sanskriti Pathak, Adv.
Mr.Gautam Shivshankar,Adv.
Ms.Meha Aggarwal, Adv.
Mr.Utkarsh, Adv.
Ms.Varuna Bhandari, Adv.
Mr.Aditya Singh, AOR
For RR No.16 Mr.T.R.Andhyarujina, Sr.Adv.
In SLP(C)1259-60/16 Mr.Satya Pal Jain, Sr.Adv.
Mr.Vikramjit Banerjee, Adv.
Mr.Bhakti Vardhan Singh, Adv.
Mr.Vikas Singh Jangra, Adv.
Mr.Amit Kumar Pathak, Adv.
Mr.Siddharth Sijoria, Adv.
Mr. S. Ghosal,Adv.
For RR No.1 Mr.P.I.Jose, Adv.
Mr.Nitin Kumar Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
3 Further argument of Mr. Rakesh Dwivedi, learned senior counsel representing respondent nos. 2 to 15 and 31 to 37 in SLP(C)Nos. 1259-1260 of 2016 heard and concluded.
For further consideration, list these petitions tomorrow i.e. 10.02.2016 at 10.30 a.m. as part-hard.
(Madhu Bala) (Renuka Sadana) Court Master Court Master