Calcutta High Court (Appellete Side)
Somesh Kumar Roy & Ors vs The Union Of India & Ors on 1 February, 2019
Author: Rajasekhar Mantha
Bench: Rajasekhar Mantha
1
30.01.19
Srimanta
List - S/L
Sl. No. 34
Ct. No. 14
W. P. No. 3049 (W) of 2014
Somesh Kumar Roy & Ors.
-Vs.-
The Union of India & Ors.
Mr. Somnath Ghosal,
Mr. Pradip Kumar Ghosh.
...for the petitioners.
Mr. Shyamal Chakraborty.
...for the respondents.
Time to file reply is extended by a week.
Let this matter be listed in the Combined Monthly List of March, 2019.
(Rajasekhar Mantha, J.)