Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

NCT Delhi - Subsection

Section 8(3) in DELHI HIGHER JUDICIAL SERVICE RULES, 1970

(3)The inter se seniority of the direct recruits to the Service under clause (c) of sub-rule