Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 105(4)] [Section 105] [Entire Act]

State of Gujarat - Subsection

Section 105(4)(e) in The Gujarat Maritime Board Act, 1981

(e)to make suo motu recommendation to the Board in regard to any matter to administration of the minor ports;