Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 59 in The Bihar Primary and Middle Education Rules, 1961

59. Intimation to be sent regarding grant.

- The District Superintendent shall notify to the Chairman of the District Board and the District Education Officer all cases in which grants have been suspended, withdrawn, reduced or increased or new grants have been given.