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Bombay High Court

The Commissioner Of Income ... vs Atos Information Technology Hk Ltd on 3 March, 2022

Bench: K.R. Shriram, N. J. Jamadar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

        INCOME TAX APPEAL(IT) NO. 1669 OF 2017

 The Commissioner Of Income International ....APPELLANTS
 Taxation - 1
              V/S
 Atos Information Technology Hk Ltd.      ....RESPONDENT

WITH INCOME TAX APPEAL(IT) NO. 606 OF 2018 The Commissioner Of Income International ....APPELLANTS Taxation-1 V/S Atos Information Technology Hk Ltd. ....RESPONDENT WITH INCOME TAX APPEAL(IT) NO. 609 OF 2018 The Commissioner Of Income Tax International ....APPELLANTS Taxation - 1 V/S Atos Information Technology Hk Ltd ....RESPONDENT WITH INCOME TAX APPEAL(IT) NO. 168 OF 2018 The Commissioner Of Income International ....APPELLANTS Taxation-1 V/S Atos Information Technology Hk Ltd. ....RESPONDENT WITH Page 1/2 ::: Uploaded on - 03/03/2022 ::: Downloaded on - 04/03/2022 09:32:24 ::: INCOME TAX APPEAL(IT) NO. 170 OF 2018 The Commissioner Of Income International ....APPELLANTS Taxation-i V/S Atos Information Technology Hk Ltd. ....RESPONDENT WITH INCOME TAX APPEAL(IT) NO. 192 OF 2018 The Commissioner Of Income International ....APPELLANTS Taxation-1 V/S Atos Information Technology Hk Ltd. ....RESPONDENT WITH INCOME TAX APPEAL(IT) NO. 656 OF 2018 The Commissioner Of Income International ....APPELLANTS Taxation-1 V/S Atos Information Technology Hk Ltd. ....RESPONDENT None for the Appellant Mr P J Pardiwalla, Senior Advocate a/w Mr Madhur Agrawal i/b MrAtul K Jasani for the Respondent CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE SHRI JUSTICE N. J. JAMADAR, JJ DATE : 3rd March, 2022 P.C. :

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