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[Cites 0, Cited by 0] [Section 58(4)] [Section 58] [Entire Act]

State of Kerala - Subsection

Section 58(4)(b) in Kerala Municipality Building Rules, 1999

(b)all openings in foundations or floors, windows and drains and all junctions between foundations and walls of the building shall be effectively rat-proofed; windows and doors shall be securely covered with rat-proof screening or grillage or shall be tightly closed with metal sheeting, concrete or other equally rat-proof-material.