Section 724(ii) in Police Regulations, Bengal , 1943
(ii)The Superintendent of Police shall give the escort their route, which shall in all cases be the most direct or otherwise the best route, and the escort shall be directed to call at all the police-stations, lying on the line of their route. The officer-in-charge of the first police-station visited (or should the guard pass a district or Sub-divisional headquarters station en route, the superior officer at such station) shall, after inspecting the certificate prescribed in sub-clause (i), enter upon it the date of the lunatic's arrival and the apparent condition of his health, noticing especially any marks of violence, should there be any. The entry shall be copied in the general diary. Should the officer notice any marks of violence, he shall carefully ascertain how the violence was inflicted, collecting all the available evidence, and reporting the matter to headquarters, detaining the escort meanwhile, but forwarding the lunatic, if he is able to proceed. The officer-in-charge of every succeeding station shall act precisely in the same way, with the addition that it shall be his duty to inspect, besides the certificate, any entry or entries made upon it under this regulation.
