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State of West Bengal - Section

Section 324 in West Bengal Municipal Act, 1993

324. Rules as to revetting, turfing and sloping.

- Whenever any revetment. retaining-wall or toe-wall is to be constructed, reconstructed, enlarged, strengthened, altered or repaired, or any land is to be turfed, or sloped, the work shall be executed in accordance with such rules, in so far as they are applicable to such work. as may be made in this behalf.F. Control over occupation of buildings