Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(1) in THE TRIBUNALS REFORMS ACT, 2021

(1)The Tribunals Reforms (Rationalisation and Conditions of Service) Ordinance, 2021 is hereby repealed.