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Union of India - Section

Section 41 in The Credit Information Companies Rules, 2006

41.

RECEIPT SLIPThis is to acknowledge the receipt of the appeal filed/received by post today on............ day of...........,the year.............before the appellate authority by Shri/Smt..........working as ......... in the office of ............. residing at ...............Signature(of the designated officer of the appellate authority)Date:............Place:............FORM II[See sub-rule (2) of rule 19](INFORMATION TO BE COLLECTED BY A CREDIT INSTITUTION IN RELATION TO ITS IDENTIFIED BORROWER)