Section 23(1)(e) in The Government Of Union Territories Act, 1963

[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(1)(e) in The Government Of Union Territories Act, 1963

(e)[ the receipt of money on account of the Consolidated Fund of the Union territory or the public account of the Union territory or the custody or issue of such money or the audit of the accounts of the Union territory] [Substituted by Act 38 of 2001 (w.e.f. 6.9.2001) ]

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Union of India - Subsection

Section 23(1)(e) in The Government Of Union Territories Act, 1963