Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(4A) in The Kalyani University Act, 1981 (4A)[ "districts" means the districts of Nadia and Murshidabad;] [Clause (4A) inserted by W.B. Act 9 of 1998.]
