Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 20 in The National Welfare board for Seafarers Rules, 1963 20. Non-Member attending meetings. - The Chairman may invite any person to be present at any meeting to participate in the discussion but such persons shall not be entitled to vote.
