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State of Chattisgarh - Section

Section 244 in The Chhattisgarh Municipalities Act, 1961

244. Cleansing of loads and roadside drains.

- Every Council shall make arrangements for daily sweeping of the public streets under its control and for removing the rubbish, dirt and other matter from such street and from the public dust-bins and other receptacles, and for cleansing and flushing of the roadside drains.