Rajasthan High Court - Jodhpur
Gopaldan @ Chail Singh vs Shankar Lal on 6 August, 2021
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Misc. Appeal No. 1046/2020
Gopaldan @ Chail Singh
----Appellant
Versus
Shankar Lal
----Respondent
For Appellant(s) : Mr. Richin Surana.
For Respondent(s) :
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 06/08/2021 Issue notice of application under Section 5 of the Limitation Act to the respondent No.2.
The requirement of service on respondent No. 1 is dispensed with.
(ARUN BHANSALI),J 35-Rmathur/-
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