Delhi High Court - Orders
Rajesh Saini (Proprietor Of M/S Jmd ... vs Deputy Director, Directorate General ... on 17 November, 2025
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 478/2025
RAJESH SAINI (PROPRIETOR OF M/S JMD
POLYMERS) .....Petitioner
Through: Mr. Karan Sachdev and Mr. Somesh
Jain, Adv.
versus
DEPUTY DIRECTOR, DIRECTORATE GENERAL OF GST
INTELLIGENCE, GURUGRAM ZONAL UNIT, GURUGRAM &
ORS. .....Respondents
Through: Mr. Anurag Ojha, SSC with Mr.
DipakRaj Singh, Adv. for R-1.
Mr. R. Ramachandran, SSC with
Mr.PrateekDhir,Adv.
CORAM:
JUSTICE PRATHIBA M. SINGH
JUSTICE SHAIL JAIN
ORDER
% 17.11.2025
1. This hearing has been done through hybrid mode. CM APPL. 63367/2025 & CM APPL. 63368/2025
2. These are applications filed by the Petitioner seeking condonation of delay of 32 days in filing the rejoinder affidavits. For the reasons as stated in the applications, the delay is condoned.
3. The applications are disposed of.
W.P.(C) 478/2025, CM APPL. 2226/2025
4. Arguments have been advanced on behalf of the ld. Counsels for the parties. However, this matter requires further hearing.
5. Let the ld. Counsel for the parties file their respective charts in this case This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/11/2025 at 20:56:49 to show the overlapping nature of the transaction, or otherwise.
6. List on 29th January, 2026.
7. Interim order(s), if any, to continue.
PRATHIBA M. SINGH, J.
SHAIL JAIN, J.
NOVEMBER 17, 2025/tg/ck This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/11/2025 at 20:56:49