Section 7(2) in The Alipurduar University Act, 2018
(2)Notwithstanding anything contained in sub-section (1), any college or institution situated beyond the limits of jurisdiction of the University, may apply to the University for affiliation and the University may, subject to such conditions and restrictions as it may, with the approval of the State Government, think fit to impose, admit the same to all the privileges of the University.
